LexT.CH.SURYA RAO
366 recorded High Court judgment(s) · 2001–2008
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 365 |
| Andhra Pradesh High Court | 1 |
Disposal nature
| ALLOWED NO COSTS | 183 |
| DISMISSED | 51 |
| DISMISSED NO COSTS | 39 |
| DISPOSED OF NO COSTS | 28 |
| ORDERED | 19 |
| PARTLY ALLOWED NO COSTS | 19 |
| DISMISSED AS INFRUCTUOUS | 8 |
| DISMISSED FOR DEFAULT | 7 |
Recent judgments
- T. Subramanyam, v. E.Eswaraiah, — Telangana High Court (2008-01-28)
- L. Venkata Krishna Reddy (Died). v. M.Anjappa (died) Per. L.Rs 10 to 16. — Telangana High Court (2007-11-01)
- K.Umavathamma, v. G.Venkata Chalapathi, — Telangana High Court (2007-06-25)
- Koganti Prasad, v. The State of A.P., Rep., by its Public Prosecutor. — Telangana High Court (2007-06-06)
- Hemanth Kumar Sharma v. The Mandal Revenue Officer, Balanagar Mandal, — Telangana High Court (2007-04-20)
- M/s.Gold Stone exports Pvt.Ltd., v. The Assistant Commissioner of police, — Telangana High Court (2007-04-17)
- Kanchan Sharma, v. Uma Shanker Sharma, — Telangana High Court (2007-04-17)
- Kalidindi Krishna Bhagavan Raju v. The Commossioner and Director of School Education — Telangana High Court (2007-02-27)
- Gajjala Tirupati Reddy (A1) v. The State of A.P., — Telangana High Court (2007-02-09)
- Tekkem Vijaya Kumar, v. The SHO., Karlapalem Police Station, — Telangana High Court (2007-02-09)