LexT.C.D.SEKHAR
1,737 recorded High Court judgment(s) · 2024–2026
Open in Lexace · Search this judge's casesCourts
| Andhra Pradesh High Court | 1737 |
Disposal nature
| DISMISSED AS INFRUCTUOUS | 763 |
| DISPOSED OF NO COSTS | 295 |
| ALLOWED NO COSTS | 189 |
| DISMISSED | 130 |
| WITHDRAWN | 127 |
| CLOSED NO COSTS | 72 |
| DISMISSED NO COSTS | 69 |
| DISMISSED AS NON PROSECUTION | 42 |
Recent judgments
- THE DEPOT MANAGER v. KANDUKURI HARIPRASADA RAO — Andhra Pradesh High Court (2026-05-07)
- THE VICE CHAIRMAN CUM MD v. MALLAVALLI BINDUSRI — Andhra Pradesh High Court (2026-05-06)
- ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATIONC v. PEDDA PALEGANDLA PALARAJU — Andhra Pradesh High Court (2026-05-03)
- ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION v. CHELAMCHELAM LINGAMMA — Andhra Pradesh High Court (2026-04-30)
- R Mahadeva Naidu v. Thavarya Naik Bhima Naik, — Andhra Pradesh High Court (2026-04-30)
- Chelamchelam Lingamma v. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION,CORPRATION — Andhra Pradesh High Court (2026-04-30)
- Andhra Pradesh State Road Transport Corporation, v. Duggempudi Hymavathi, — Andhra Pradesh High Court (2026-04-30)
- GUDE SUBBA RAO v. MULLA GOUSE BASHA — Andhra Pradesh High Court (2026-04-29)
- Andhra Pradesh State Road Transport Corporation v. Gedala Nagabushanam — Andhra Pradesh High Court (2026-04-29)
- ANDHRA PRADESH STATE ROAD,TRANSPORT CORPORATION v. B. MANI — Andhra Pradesh High Court (2026-04-29)