T. AMARNATH GOUD, . S.G. CHATTOPADHYAY

106 recorded High Court judgment(s) · 2022–2022

Courts

Tripura High Court

106

Dismissed	46
Disposed Of	20
Allowed	19
Closed	8
Partly Allowed	7
Withdrawn	3
Infractous	2
Dissmiss For Default/Non-Prosecution	1

Shri Gopal Roy v. Shri Arjun Chandra Roy and ors — Tripura High Court (2022-12-22)
Smt. Dipti Sarkar (Das) v. The State of Tripura and Ors — Tripura High Court (2022-12-22)
Smt. Kushum Shil and Anr. v. The State of Tripura and Ors. — Tripura High Court (2022-12-22)
Sri Amal Majumder and Ors. v. The State of Tripura and Ors. — Tripura High Court (2022-12-22)
M/S Trinayanee Indane Gas Agency v. Indian Oil Corporation Limited — Tripura High Court (2022-12-22)
Smt. Minati Debnath (Roy) v. The State of Tripura and Ors — Tripura High Court (2022-12-22)
Shree Vam Industries and ors v. The State of Tripura and ors — Tripura High Court (2022-12-20)
SRI SANKAR DAS v. THE STATE OF TRIPURA AND ORS — Tripura High Court (2022-12-20)
SRI TARUN KUMAR DEBBARMA v. THE STATE OF TRIPURA AND ORS — Tripura High Court (2022-12-20)
The State of Tripura and ors v. Sri Sukesh Debbarma — Tripura High Court (2022-12-20)