T. AMARNATH GOUD, . S. DATTA PURKAYASTHA

111 recorded High Court judgment(s) · 2025–2026

Courts

Disposal nature

Recent judgments

• The State of Tripura v. Jammu Baig — Tripura High Court (2026-05-20)
• Smt. Sanchita Barman (Debnath) v. The State of Tripura and Ors. — Tripura High Court (2026-05-19)
• Sri Tapash Das @ Tanu v. The State of Tripura — Tripura High Court (2026-05-19)
• Smt. Parul Barman v. The State of Tripura — Tripura High Court (2026-05-19)
• Sri Piplu Debnath v. The State of Tripura and ors — Tripura High Court (2026-05-19)
• Sri Manindra Das v. Smt. Riya Harijan (Das) — Tripura High Court (2026-05-13)
• Sri Sukanta Murasing v. The State of Tripura — Tripura High Court (2026-05-13)
• The Union Of India v. Sri Ajit nath — Tripura High Court (2026-04-28)
• The Union of India v. Alamin Miah — Tripura High Court (2026-04-28)
• The State of Tripura v. Sourav Pandir, — Tripura High Court (2026-04-28)