T. AMARNATH GOUD, . BISWAJIT PALIT

269 recorded High Court judgment(s) · 2023–2025

Courts

Disposal nature

Recent judgments

• Sri Bilanjoy Reang @ Bilanjoy v. The State of Tripura — Tripura High Court (2025-05-28)
• SHRI RANABIR DATTA, v. SMT.REKHA SAHA, — Tripura High Court (2025-05-28)
• Sri Jitun Datta, v. Smt. Rakhi Sukladas (Datta) — Tripura High Court (2025-05-28)
• Sri. Khokan Debnath v. The State of Tripura — Tripura High Court (2025-05-27)
• Smt. Joyasree Roy v. The Chairman, Tripura Gramin Bank and Ors. — Tripura High Court (2025-05-27)
• Sajal Kanti Biswas v. Tripura Public Service Commission (TPSC) and Ors. — Tripura High Court (2025-05-27)
• Sri Manoranjan Sharma v. The State of Tripura — Tripura High Court (2025-05-27)
• Md. Asab Ali @ Achab v. The State of Tripura — Tripura High Court (2025-05-21)
• Sri Prantosh Modak v. The State of Tripura — Tripura High Court (2025-05-21)
• Sri Basanta Sen v. Sri Apurba Roy and Anr — Tripura High Court (2025-05-20)