LexT. AMARNATH GOUD, . BISWAJIT PALIT
77 recorded High Court judgment(s) · 2024–2026
Open in Lexace · Search this judge's casesCourts
| Tripura High Court | 77 |
Disposal nature
| Dismissed | 33 |
| Allowed | 23 |
| Disposed Of | 11 |
| Closed | 5 |
| Withdrawn | 3 |
| Converted | 1 |
| Partly Allowed | 1 |
Recent judgments
- Smt. Madhurima Bhattacharjee v. Sri Ramendra Kishore Bhattacharjee — Tripura High Court (2026-04-24)
- Smt. Niva Mali v. Shri Goutam Mali — Tripura High Court (2026-04-24)
- Smt. Sabitri Rani Nath v. Sri Gautam Chandra Debnath — Tripura High Court (2026-02-27)
- Shri Bikash Roy v. Sri Apurba Roy and Others — Tripura High Court (2026-02-27)
- The State of Tripura and Ors v. Sri Basanta Sen — Tripura High Court (2026-01-07)
- SHRI TIMIRENDU BHOWMIK v. Smt. Kanika Nath (Bhaumik) — Tripura High Court (2025-12-11)
- The State of Tripura v. Atikul Islam — Tripura High Court (2025-11-18)
- The State of Tripura v. Narayan Das — Tripura High Court (2025-11-18)
- The State of Tripura v. Sahajahan Miah — Tripura High Court (2025-11-18)
- The State of Tripura v. Swapan Miah and Anr — Tripura High Court (2025-11-18)