T. AMARNATH GOUD, . ARINDAM LODH

312 recorded High Court judgment(s) · 2021–2025

Courts

Tripura High Court

312

Dismissed	120
Allowed	79
Disposed Of	71
Closed	14
Partly Allowed	12
Withdrawn	11
Infractous	3
Dissmiss For Default/Non-Prosecution	1

Ajit Sarkar and ors v. Sri Apurba Roy and ors — Tripura High Court (2025-03-10)
The State of Tripura and Ors v. Sri Uttam Das Baishnab — Tripura High Court (2024-03-19)
Sri Uttam Das Baishnab v. Sri Jitendra Kumar Sinha and ors — Tripura High Court (2024-03-19)
Sri Biswajit Saha v. Mr. Sarvjit Singh and anr — Tripura High Court (2024-01-12)
Sri Biswajit Saha v. Mr. Sarvjit Singh and anr — Tripura High Court (2024-01-12)
Sri Rajdev Singh Yadav, v. The Union of India and ors — Tripura High Court (2023-10-04)
Sri Debasish Sarkar v. The State of Tripura and Anr. — Tripura High Court (2023-10-04)
Sri Sandip Roy v. The State of Tripura and Anr. — Tripura High Court (2023-10-04)
Dr. Amiya Bhushan Majumder, v. The State of Tripura and Ors. — Tripura High Court (2023-09-27)
The Union of India and Anr v. NO.- 35874X Warrant Officer / RM, Sri Vipin Singh — Tripura High Court (2023-09-27)