T. AMARNATH GOUD

32 recorded High Court judgment(s) · 2023–2023

Courts

Disposal nature

Recent judgments

• M/S Bholanath Carrying Centre v. Tripura Gramin Bank and ors — Tripura High Court (2023-10-17)
• Mst. Reshma Khatun and anr v. The State of Tripura and ors — Tripura High Court (2023-10-17)
• Sri Bapan Ghosh v. The State of Tripura and Ors. — Tripura High Court (2023-10-17)
• The Union of India and ors v. Major Ankita Tiwari — Tripura High Court (2023-10-10)
• Sri Uttam Kumar Debnath v. The State of Tripura and Ors — Tripura High Court (2023-10-10)
• Narayan Sutradhar and Ors. v. The State of Tripura and Ors. — Tripura High Court (2023-09-26)
• Pave Infrastructure Private Limited v. The Union of India and ors — Tripura High Court (2023-08-28)
• Dr. Nabanita Debbarma and Ors. v. The State of Tripura and Ors. — Tripura High Court (2023-08-28)
• Shri Krishna Bhatta v. State of Tripura and ors — Tripura High Court (2023-08-28)
• Sri Kajal Chandra Deb and ors v. The State of Tripura and ors — Tripura High Court (2023-08-21)