T. AMARNATH GOUD

2,717 recorded High Court judgment(s) · 2021–2025

Courts

Tripura High Court

2717

Disposed Of	1232
Dismissed	633
Allowed	372
Withdrawn	165
Closed	164
Partly Allowed	84
(unspecified)	40
Dissmiss For Default/Non-Prosecution	9

Sri Prasad Biswas v. The State of Tripura and 7 Ors. — Tripura High Court (2025-05-29)
Shri. Ajendra Reang v. Sri Keshab Shil and Ors. — Tripura High Court (2025-05-28)
The Member Dy. Secretary (I/C,) v. Sri Swapan Lal Singha and Anr. — Tripura High Court (2025-05-28)
The Member Dy. Secretary (I/C) v. Sri Sribash Ch. Sarkar and Anr — Tripura High Court (2025-05-28)
Teesta Petrotech Pvt. Ltd. v. The State of Tripura and 3 others — Tripura High Court (2025-05-28)
Md. Zakir Hossain v. The State of Tripura and 2 others — Tripura High Court (2025-05-28)
Smt. Priti Shome v. The State of Tripura and 2 others — Tripura High Court (2025-05-28)
Sri Utpal Datta v. National Building Construction Corporation limited and 9 others — Tripura High Court (2025-05-28)
Shri Swapan Saha v. The State of Tripura and 4 Ors. — Tripura High Court (2025-05-28)
Smti Fuleswari Sinha v. The State of Tripura and another — Tripura High Court (2025-05-28)