LexT. AMARNATH GOUD
440 recorded High Court judgment(s) · 2024–2026
Open in Lexace · Search this judge's casesCourts
| Tripura High Court | 440 |
Disposal nature
| Disposed Of | 229 |
| Dismissed | 113 |
| Withdrawn | 32 |
| Allowed | 22 |
| Partly Allowed | 19 |
| Closed | 15 |
| Infractous | 7 |
| (unspecified) | 2 |
Recent judgments
- Glenmark Pharmaceuticals Ltd. v. The State of Tripura and another — Tripura High Court (2026-05-21)
- Glenmark Pharmaceuticals Lts. v. The State of Tripura and another — Tripura High Court (2026-05-21)
- Shri Sudhir Chandra Paul v. Agartala Municipal Corporation — Tripura High Court (2026-05-21)
- Glenmark Pharmaceuticals Ltd. v. The State of Tripura and another — Tripura High Court (2026-05-21)
- Sri Biplab Kumar Nath v. The State of Tripura and Ors. — Tripura High Court (2026-05-21)
- Vaishnavi Infratech Construction and Developers Pvt. Ltd. v. The Agartala Municipal Corporation and 9 Others — Tripura High Court (2026-05-21)
- Glenmark Pharmaceuticals Ltd. v. The State of Tripura and another — Tripura High Court (2026-05-21)
- Glenmark Pharmaceuticals Limited v. The State of Tripura and another — Tripura High Court (2026-05-21)
- Sri Kajal Paul v. The State of Tripura and 3 others — Tripura High Court (2026-05-21)
- Uttam Kumar Nandi v. STATE BANK OF INDIA — Tripura High Court (2026-05-21)