LexT.AMARNATH GOUD
5,743 recorded High Court judgment(s) · 2002–2021
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 5743 |
Disposal nature
| DISPOSED OF NO COSTS | 2354 |
| ALLOWED NO COSTS | 673 |
| DISMISSED | 659 |
| DISMISSED AS INFRUCTUOUS | 535 |
| PARTLY ALLOWED NO COSTS | 449 |
| WITHDRAWN | 445 |
| DISMISSED NO COSTS | 325 |
| CLOSED NO COSTS | 117 |
Recent judgments
- Nagula Venugopal v. Potlapally Jaya Ramarao — Telangana High Court (2021-10-20)
- Smt. Kasula Lakshmi v. J. Ramdhari Agarwal — Telangana High Court (2021-10-05)
- M/s Chola General Insurance Co. Ltd. v. Shaik Shameena and 4 Others — Telangana High Court (2021-10-05)
- KANCHARLA KARUNA v. CHINDARLA RAMA DEVI — Telangana High Court (2021-10-05)
- MS PERFECT PACKAGING INDUS, HYDERABAD v. TAHERA ASAD, HYDERABAD — Telangana High Court (2021-10-05)
- Ms. R.Mounika v. Sri R. Sharath Kumar — Telangana High Court (2021-10-05)
- A. Murali Mukund v. M.Veerabrahmaiah — Telangana High Court (2021-10-05)
- Madupu Ashok Kumar Rao v. M. Balakrishna Rao — Telangana High Court (2021-10-05)
- Kommu Srinivas v. Sri Sunil Sharma, I.A.S. and another — Telangana High Court (2021-10-05)
- Komuram Bheem Alambana Mutually Aided Cooperative Thrift and Credit Society Limited v. Smt. Bharati Hollikeri, I.A.S — Telangana High Court (2021-10-04)