LexSYED WAIZ MIAN,SUNEET KUMAR
2,247 recorded High Court judgment(s) · 2022–2022
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 2247 |
Disposal nature
| Disposed off/Decided on merits | 844 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 619 |
| Dismissed on merits | 612 |
| Allowed/Partly Allowed on merits | 137 |
| DISMISSED AS WITHDRAWN | 19 |
| DISMISSED AS INFRUCTUOUS | 10 |
| Reference Disposed off | 3 |
| DISMISSED AS NOT PRESSED | 2 |
Recent judgments
- SAJID ALI v. State of U.P. AND 3 OTHERS — Allahabad High Court (2022-12-23)
- PUTTU LAL VERMA v. State of U.P. AND 3 OTHERS — Allahabad High Court (2022-12-23)
- JAMSHED v. STATE OF U.P. — Allahabad High Court (2022-12-23)
- SAGAR v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2022-12-23)
- VIJAY AND 3 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2022-12-23)
- JATA SHANKAR SINGH (JATASHANKAR) v. State of U.P. AND 3 OTHERS — Allahabad High Court (2022-12-23)
- ABHINAV TIWARI v. State of U.P. AND 2 OTHERS — Allahabad High Court (2022-12-23)
- SATENDRA SINGH v. State of U.P. AND 3 OTHERS — Allahabad High Court (2022-12-23)
- ADARSH GUPTA v. State of U.P. AND 3 OTHERS — Allahabad High Court (2022-12-23)
- KSHAMA GUPTA v. State of U.P. AND 3 OTHERS — Allahabad High Court (2022-12-23)