SYED WAIZ MIAN,RAJAN ROY

75 recorded High Court judgment(s) · 2022–2022

Courts

Allahabad High Court

Disposed off/Decided on merits	55
Dismissed on merits/Rejected	10
Dismiss other than merit(DD/Non Prosec./Abated)	9
Consigned to Record	1

ATUL VERMA ALIAS ATUL KUMAR VERMA v. STATE OF U.P. THRU. PRIN. SECY. HOME, LKO. AND OTHERS — Allahabad High Court (2022-06-24)
MOBEEN v. STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF HOME AND 6 OTHERS — Allahabad High Court (2022-06-24)
JAGDISH KUMAR v. State of U.P. THRU. PRIN. SERY.ENERGY DPMT. CIVIL SECTT.LKO. AND 2 OTHERS — Allahabad High Court (2022-06-24)
PARASHURAM YADAV v. STATE OF UP THRU. ADDL. CHIEF SECY. HOME CIVIL SECRTT. LKO AND OTHERS — Allahabad High Court (2022-06-24)
ASHUTOSH KUMAR ALIAS ASHUTOSH SHARMA v. STATE OF U.P. THRU. THE ADDL. CHIEF SECY. HOME, DEPTT. LKO. AND OTHERS — Allahabad High Court (2022-06-24)
MOHD. SHAHID v. STATE OF U.P. THRU. PRIN. SECY. FOOD AND SUPPLY, CIVIL SECRT. LKO. AND OTHERS — Allahabad High Court (2022-06-24)
ATUL VERMA ALIAS ATUL KUMAR VERMA AND ANOTHER v. STATE OF U.P. THRU. PRIN. SECY. HOME, LKO. AND OTHERS — Allahabad High Court (2022-06-24)
MOHAMMAD ADNAN SIDDIQUI AND ANOTHER v. STATE OF U.P. THRU. ITS PRIN. SECY. HOME, LKO. AND OTHERS — Allahabad High Court (2022-06-24)
AYAZ AHMAD v. State of U.P.THRU.PRIN.SECY.FOOD AND SUPPLY LKO.AND OTHERS — Allahabad High Court (2022-06-24)
KULDEEP v. STATE OF U.P. THRU. ADDL. SECY. REVENUE , CIVIL SECRT. LKO. AND OTHERS — Allahabad High Court (2022-06-24)