LexSYED WAIZ MIAN
530 recorded High Court judgment(s) · 2022–2023
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 530 |
Disposal nature
| Allowed/Partly Allowed on merits | 467 |
| Dismissed on merits | 41 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 19 |
| Disposed off/Decided on merits | 2 |
| DISMISSED AS WITHDRAWN | 1 |
Recent judgments
- HANSRAJ SINGH v. State of U.P. — Allahabad High Court (2023-01-04)
- YOGENDRA SHARMA v. State of U.P. — Allahabad High Court (2023-01-04)
- DEV KUMAR SINGH @ DARA v. State of U.P. — Allahabad High Court (2023-01-04)
- AKEEL KHAN @ KALLU KALUWA v. State of U.P. — Allahabad High Court (2023-01-04)
- NAUSHAD ANSARI v. State of U.P. — Allahabad High Court (2023-01-04)
- SHIVAM v. State of U.P. — Allahabad High Court (2023-01-04)
- SMT. DEWKI v. State of U.P. — Allahabad High Court (2023-01-04)
- SAFAQAT v. State of U.P. AND 3 OTHERS — Allahabad High Court (2023-01-04)
- SHERA v. State of U.P. — Allahabad High Court (2023-01-04)
- ABHISHEK NISHAD v. State of U.P. — Allahabad High Court (2023-01-04)