SYED WAIZ MIAN,ASHWANI KUMAR MISHRA

236 recorded High Court judgment(s) · 2022–2022

Courts

Allahabad High Court

236

Dismiss other than merit(DD/Non Prosec./Abated)	121
Dismissed on merits	75
Disposed off/Decided on merits	40

GOVIND YADAV v. State of U.P. AND 2 OTHERS — Allahabad High Court (2022-07-21)
DHARMPAL AND 3 OTHERS v. STATE OF U P AND 3 OTHERS — Allahabad High Court (2022-07-08)
SHASHI KANT v. THE STATE OF U P AND 6 OTHERS — Allahabad High Court (2022-07-08)
ASIF v. State of U.P. AND 2 OTHERS — Allahabad High Court (2022-07-08)
INDRESH KUMAR SHARMA AND 5 OTHERS v. STATE OF U P AND 3 OTHERS — Allahabad High Court (2022-07-08)
RAKESH YADAV AND 3 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2022-07-08)
SMT. ANJUM v. State of U.P. AND 2 OTHERS — Allahabad High Court (2022-07-08)
RAVINDRA SINGH v. STATE OF U P AND 3 OTHERS — Allahabad High Court (2022-07-08)
SHAMBHU YADAV v. State of U.P. AND 2 OTHERS — Allahabad High Court (2022-07-08)
NEERAJ PANDIT @ NEERAJ SHARMA AND 2 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2022-07-08)