LexSYED WAIZ MIAN,ANJANI KUMAR MISHRA
61 recorded High Court judgment(s) · 2022–2022
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 61 |
Disposal nature
| Dismissed on merits | 47 |
| Disposed off/Decided on merits | 10 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 3 |
| Allowed/Partly Allowed on merits | 1 |
Recent judgments
- JITENDRA KUMAR AND 3 OTHERS v. STATE OF U P AND 3 OTHERS — Allahabad High Court (2022-07-20)
- AJAZ AHMAD AND 6 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2022-07-20)
- SHAH ALAM @ MOHD SHAH ALAM v. State of U.P. AND 3 OTHERS — Allahabad High Court (2022-07-20)
- HIRALAL v. State of U.P. AND 3 OTHERS — Allahabad High Court (2022-06-30)
- RAHUL AND 7 OTHERS v. STATE OF U P AND 3 OTHERS — Allahabad High Court (2022-06-30)
- SMT. RESHMA AND ANOTHER v. State of U.P. AND 3 OTHERS — Allahabad High Court (2022-06-30)
- POOJA v. State of U.P. AND 2 OTHERS — Allahabad High Court (2022-06-30)
- MOHAMMAD YUNUS MALIK @ YUNUS AND ANOTHER v. STATE OF U P AND 2 OTHERS — Allahabad High Court (2022-06-30)
- ANSAR AHMAD v. State of U.P. AND 2 OTHERS — Allahabad High Court (2022-06-30)
- MOHAMMAD ARIF v. STATE OF U P AND 2 OTHERS — Allahabad High Court (2022-06-30)