SYED QAMAR HASAN RIZVI

47 recorded High Court judgment(s) · 2023–2024

Courts

Allahabad High Court

Disposed off/Decided on merits	44
DISMISSED AS NOT PRESSED	1
Dismiss other than merit(DD/Non Prosec./Abated)	1
DISMISSED AS WITHDRAWN	1

BABU RAM v. SUB DIVISIONAL OFFICER TEHSIL KADIPUR DIST. SULTANPUR AND 4 OTHERS — Allahabad High Court (2024-06-07)
THAKUR PRASAD MISHRA AND OTHERS v. DEPUTY DIRECTOR OF CONSOLIDATION, SULTANPUR AND OTHERS — Allahabad High Court (2024-06-07)
SMT. KAVITA v. STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF HORTICULTURE/FOOD PROCESSING LKO. AND 3 OTHERS — Allahabad High Court (2024-06-07)
SMT. RAMA DEVI v. STATE OF U.P. THRU. PRIN. SECY. FOOD AND CIVIL SUPPLIES, LKO. AND 2 OTHERS — Allahabad High Court (2024-06-07)
SMT. SANTOSH KUMARI v. DEPUTY DIRECTOR OF CONSOLIDATION, SADAR, BARABANKI AND OTHERS — Allahabad High Court (2024-06-07)
SMT KANTI v. ADDL. COMMISSIONER ADMINISTRATION LKO AND 4 OTHERS — Allahabad High Court (2024-06-06)
ASHOK KUMAR DWIVEDI v. ADDL. COMMISSIONER JUDICIAL AND 25 OTHERS — Allahabad High Court (2024-06-06)
PRADEEP KUMAR v. ADDL. GENERAL MANAGER, INDIAN OVERSEAS BANK PAD DEPTT. LKO. AND 2 OTHERS — Allahabad High Court (2024-06-05)
MRS. GARIMA SAXENA v. DR. AMIT KUMAR SAXENA — Allahabad High Court (2024-06-04)
MOHOBALI @ MOHAMMAD ALI v. CIVIL JUDGE (JUNIOR DIVISION) ROOM NO. 29 SULTANPUR AND 16 OTHERS — Allahabad High Court (2024-06-04)