LexSYAM KUMAR V.M
73 recorded High Court judgment(s) · 2018–2025
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 73 |
Disposal nature
| DISPOSED OF | 29 |
| ALLOWED | 18 |
| DISMISSED | 11 |
| DISMISSED AS WITHDRAWN | 5 |
| DISMISSED AS NOT PRESSED | 3 |
| DISMISSED FOR DEFAULT | 3 |
| CLOSED | 2 |
| DISMISSED AS INFRUCTUOUS | 1 |
Recent judgments
- AMMINI v. ANEES — Kerala High Court (2025-10-25)
- DR. JAGADEESWARAN v. NESAMANI — Kerala High Court (2025-04-11)
- SANIL KUMAR v. SAIJUMON — Kerala High Court (2025-04-11)
- Sanju .P. Babu v. M/s. Shriram Finance Ltd — Kerala High Court (2025-04-11)
- UDAYAN K v. M/S. KOTAK MAHINDRA PRIME LTD. — Kerala High Court (2025-04-10)
- INFRA ELEVATORS INDIA PVT. LTD v. AYISHA SAMEERA — Kerala High Court (2025-04-10)
- M/S. SKYLINE BUILDERS v. PETER ANTONY — Kerala High Court (2025-04-10)
- GOKULAN V v. VINOD G. PAI — Kerala High Court (2025-04-07)
- KOLLAMPUZHA BHAGAVATHY TEMPLE, v. BIJU KUMAR — Kerala High Court (2025-04-04)
- TRAVANCORE DEVASWOM BOARD v. VALSALAKUMARY. T.S — Kerala High Court (2025-04-04)