SWARUPAMA CHATURVEDI,SAUMITRA DAYAL SINGH

66 recorded High Court judgment(s) · 2026–2026

Courts

Disposal nature

Recent judgments

• IMRAN AHMAD v. UNION OF INDIA AND 2 OTHERS — Allahabad High Court (2026-05-17)
• M/S SOHGAURA BROTHERS v. STATE OF UTTAR PRADESH AND ANOTHER — Allahabad High Court (2026-05-17)
• MOAZZEM ALI v. UNION OF INDIA AND 2 OTHERS — Allahabad High Court (2026-05-17)
• M/S MARGO IMPEX PRIVATE LIMITED AND ANOTHER v. UNION OF INDIA AND 2 OTHERS — Allahabad High Court (2026-05-17)
• B. AGRAWAL STONE PRODUCTS LTD v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2026-05-17)
• M/S. TEHRI PULP AND PAPER LTD. v. UNION OF INDIA AND 4 OTHERS — Allahabad High Court (2026-05-13)
• M/S CANDY FLOSS EDUCATIONAL SOCIETY v. STATE OF U.P. AND 4 OTHERS — Allahabad High Court (2026-05-13)
• M/S PRISCA GLOBAL v. ASSISTANT COMMISSIONER, SARDHANA AND ANOTHER — Allahabad High Court (2026-05-13)
• M/S PRISCA GLOBAL v. ASSISTANT COMMISSIONER, STATE TAX (SGST) AND ANOTHER — Allahabad High Court (2026-05-13)
• M/S PRISCA GLOBAL v. ASSISTANT COMMISSIONER (S.I.B), COMMERCIAL TAX AND ANOTHER — Allahabad High Court (2026-05-13)