SWARUPAMA CHATURVEDI,AJIT KUMAR

22 recorded High Court judgment(s) · 2026–2026

Courts

Disposal nature

Recent judgments

• KUNDAN KUMAR v. STATE OF UTTAR PRADESH AND ANOTHER — Allahabad High Court (2026-03-18)
• RAHMAT FRUIT CENTRE v. STATE OF U.P. AND OTHERS — Allahabad High Court (2026-03-18)
• VINOD KUMAR YADAV v. State of UP AND 4 OTHERS — Allahabad High Court (2026-03-18)
• SMT. NASREEN KAUSAR v. STATE OF U.P. THRU SECY. AND OTHERS — Allahabad High Court (2026-03-18)
• ASHOK KUMAR JAISWAL v. UNION OF INDIA AND OTHERS — Allahabad High Court (2026-03-18)
• SANTOSH KUMAR v. STATE BANK OF INDIA — Allahabad High Court (2026-03-18)
• BALVIR SINGH v. STATE OF U.P. AND 4 OTHERS — Allahabad High Court (2026-03-18)
• M/S. M.M. INDUSTRIES PROPRIETOR, SMT. MEENU BANSAL AND ANOTHER v. STATE OF U.P. AND 4 OTHERS — Allahabad High Court (2026-03-18)
• LOKESH KUMAR JOSHI AND ANOTHER v. ADDITIONAL/DISTRICT MAGISTRATE (FINANCE AND REVENUE) AND ANOTHER — Allahabad High Court (2026-03-18)
• RAJVEER SINGH and ORS. v. STATE OF U.P. THRU. SPL. SECR. INDUSTRIAL DEVP. and ORS. — Allahabad High Court (2026-03-17)