SWARANA KANTA SHARMA

38 recorded High Court judgment(s) · 2025–2025

Courts

Disposal nature

Recent judgments

• SH. RAM DARESH MEHTO v. STATE GOVT. OF NCT OF DELHI & ANR. — Delhi High Court (2025-03-11)
• VINAY VERMA v. POOJA VERMA & ANR. & ORS. — Delhi High Court (2025-03-11)
• DR OMVEER SINGH v. GOVERNMENT OF NCT OF DELHI & ORS. — Delhi High Court (2025-03-10)
• MS. X v. STATE (NCT OF DELHI) & ANR. — Delhi High Court (2025-03-06)
• MOHIT SINGH v. SMT SONI — Delhi High Court (2025-03-06)
• ARUNOUDY BHARDWAJ v. SHIKHA AWASTHI — Delhi High Court (2025-03-05)
• RASOOL v. SANA KHURSHID — Delhi High Court (2025-02-25)
• ANSHUMAN NARANG v. RITIKA JUNEJA — Delhi High Court (2025-02-17)
• SH. YASHDEEP KUMAR v. THE STATE & ANR. — Delhi High Court (2025-02-11)
• SMT. CHETNA BHATI v. SH. BIJENDER SINGH BHATI & ORS. — Delhi High Court (2025-02-11)