LexSWAPNA S. JOSHI, B.P. DHARMADHIKARI
444 recorded High Court judgment(s) · 2019–2019
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 444 |
Disposal nature
| OTHERS DISPOSED OFF | 369 |
| (unspecified) | 47 |
| Disposed Off | 16 |
| Dismissed | 2 |
| Allowed | 2 |
| APPEAL DISMISSED | 2 |
| ABATED | 1 |
| OTHER DISPOSED OFF | 1 |
Recent judgments
- SURESH RAGHUNATH PATIL v. THE STATE OF MAHARASHTRA AND ANR — Bombay High Court (2019-12-09)
- ANILKUMAR SHER BAHADUR GIRI v. THE STATE OF MAHARASHTRA — Bombay High Court (2019-12-09)
- VIJAYKUMAR HARIHAR GIRI AND ORS v. THE STATE OF MAHARASHTRA AND ANR — Bombay High Court (2019-12-09)
- SANDEEP @ SANDY BALIRAM GANGAN v. THE STATE OF MAHARASHTRA AND ANR — Bombay High Court (2019-12-09)
- PRATAP TUKARAM GODSE AND ANR v. THE STATE OF MAHARASHTRA AND ANR — Bombay High Court (2019-12-09)
- ARUN GULAB GAWLI v. THE STATE OF MAHARASHTRA AND ANR — Bombay High Court (2019-12-09)
- SHRIKRISHNA @ BABU TUKARAM GURAV v. THE STATE OF MAHARASHTRA AND ANR — Bombay High Court (2019-12-09)
- SAHEBRAO KALURAM BHINTADE v. THE STATE OF MAHARASHTRA AND ANR — Bombay High Court (2019-12-09)
- ANILKUMAR SHER BAHADUR GIRI v. THE STATE OF MAHARASHTRA — Bombay High Court (2019-12-09)
- VAIBHAV SHANTARAM MORE v. THE STATE OF MAHARASHTRA — Bombay High Court (2019-09-30)