SWAPNA JOSHI

1,301 recorded High Court judgment(s) · 2017–2025

Courts

Bombay High Court

1301

Admitted/Allwd/Granted/Rule Absolute	394
ALLOWED	235
DISPOSED OFF	229
C.A. Disposed off	101
OTHERS DISPOSED OFF	83
ALLOWED TO BE WITHDRAWN	62
Withdrawn	34
DISMISSED	31

SANDESH S/O. KAMALKISHOR RANDAD v. RAMESH S/O. FULCHAND BAHETI — Bombay High Court (2025-10-10)
M/S. KOTHARI TRADING CO. and 5 ORS. v. NAGPUR NAGRIK SAHKARI BANK LTD. THRU. ITS. BR. MANAGER — Bombay High Court (2021-08-13)
THE COUNCIL OF SCIENTIFIC AND INDUSTRIAL RESEARCH, NEW DELHI v. M/S PARAMOUNT LTD. (FORMERLY M/S PARAMOUNT POLLUTION CONTROL LTD.) BARODA — Bombay High Court (2021-08-06)
THE COUNCIL OF SCIENTIFIC AND INDUSTRIAL RESEARCH, NEW DELHI v. M/S. PARAMAOUNT LTD., BARODA — Bombay High Court (2021-08-06)
JAYASWAL NECO INDUSTRIES LTD. NAGPUR v. GURUMEHAR MINING COMPANY PVT. LTD. NEW DELHI AND ANOTHER — Bombay High Court (2021-08-04)
KANHAIYALAL S/O MANGUMAL KEWALANI v. SARASWATI WD/O GAJANAN AMBE AND OTHERS — Bombay High Court (2021-08-02)
PRADIP S/O. MADHUKAR KANNAKE v. THE STATE OF MAH. THR. PSO UMRED PS TQ UMRED DIST. NAGPUR — Bombay High Court (2021-07-29)
AJINKYA @ SUNNY S/O SANTOSH CHOUDHARY v. STATE OF MAH. THR. PSO PS HINGANGHAT DIST.WARDHA — Bombay High Court (2021-07-29)
SAGAR BRAHMANAND PENDAM v. STATE OF MAH. THR. PSO PS SAWANGI MEGHE DIST.WARDHA — Bombay High Court (2021-07-29)
DYANESHWAR MAHDEO JIRE v. THE STATE OF MAH. THR. PSO PS BOREKHEDI TQ. MOTALA DIST. BULDHANA — Bombay High Court (2021-07-22)