SUVRA GHOSH, RAI CHATTOPADHYAY

20 recorded High Court judgment(s) · 2019–2026

Courts

Disposal nature

Recent judgments

• DEBI PRASAD RUIDAS AND ORS v. VIDYA BHUSHAN AND ORS — Calcutta High Court (2026-05-13)
• KALAM ALI MONDAL AND ORS v. VIDYA BHUSAN ORS — Calcutta High Court (2026-05-13)
• SUDARSHAN MAL AND ORS v. ANIL KUMAR MISHRA SENERAL MANAGER S. EASTERN RAIL WAY AND ANR — Calcutta High Court (2026-05-13)
• SK GULAM HOSSAIN AND ORS v. SANJAY KR MOHANTY AND ORS — Calcutta High Court (2026-05-13)
• KALPAJIT CHAKRABORTY v. UNION OF INDIA AND ORS. — Calcutta High Court (2025-08-27)
• CHANDANA BHOWMIK KHANRA v. ANIL KUMAR MISHRA GENERAL MANAGER S EASTERN RAILWAY AND ORS — Calcutta High Court (2025-03-20)
• SHAHLA KHOKHAR v. THE STATE OF BANK MYSORE AND ORS. — Calcutta High Court (2025-02-07)
• KALPAJIT CHAKRABORTY v. UNION OF INDIA & ORS — Calcutta High Court (2023-12-19)
• SHAHLA KHOKHAR v. THE STATE BANK OF MYSORE & ORS — Calcutta High Court (2023-10-18)
• NARAYAN PRASAD LOHIA v. STATE OF WEST BENGAL & ORS — Calcutta High Court (2023-09-08)