SUVRA GHOSH
12,133 recorded High Court judgment(s) · 2006–2026
Open in Lexace · Search this judge's casesCourts
| Calcutta High Court | 12133 |
Disposal nature
| DISPOSED | 7030 |
| DISMISSED FOR DEFAULT | 2153 |
| ALLOWED | 1014 |
| DISMISSED FOR NON PROSECUTION | 485 |
| REJECTED | 459 |
| DISMISSED | 331 |
| DISMISSED AS NOT PRESSED | 294 |
| DISMISSED AS WITHDRAWN | 247 |
Recent judgments
- SAMINA KHATUN AND ORS v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2026-05-22)
- ANIKUL HOQUE v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2026-05-22)
- LOUIS DREYFUS COMPANY INDIA PRIVATE LIMITED v. ENFORCEMENT DIRECTORATE — Calcutta High Court (2026-05-22)
- KAJOLA KHATUN BIBI v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2026-05-21)
- BADAL SAU v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2026-05-21)
- SAMAR MALIK AND ORS. v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2026-05-21)
- SALAUDDIN PAIK v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2026-05-20)
- GIYASUDDIN BAIDYA v. MITHU MONDAL,THE PANCHAYAT PRADHAN, AMLANI GRAM PANCHAYAT — Calcutta High Court (2026-05-20)
- SK AYSAN UDDIN v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2026-05-20)
- ISRAIL SHAIKH v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2026-05-20)
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