SUVIR SEHGAL,. YASHVIR SINGH RATHOR

46 recorded High Court judgment(s) · 2026–2026

Courts

Disposal nature

Recent judgments

• THE PARAMOUNT EDUCATIONAL AND WELFARE SOCIETY v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2026-05-22)
• PRITPAL SINGH AHLUWALIA v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2026-05-08)
• STATE BANK OF INDIA v. STATE OF PUNJAB — Punjab & Haryana High Court (2026-05-06)
• RAVI SINGH AND OTHERS v. UNION TERRITORY OF CHANDIGARH AND OTHERS — Punjab & Haryana High Court (2026-05-06)
• ANITA RANI v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2026-05-06)
• SANJEEV VERMA v. HARYANA SHEHRI VIKAS PRADIKARAN — Punjab & Haryana High Court (2026-05-06)
• PUBLIC ACTION COMMITTEE AND OTHERS v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2026-05-06)
• ENCORE ASSET RECONSTRUCTION COMPANY PRIVATE LIMITED v. DISTRICT MAGISTRATE / DISTRICT COLLECTOR GURUGRAM HARYANA — Punjab & Haryana High Court (2026-05-06)
• SATISH KUMAR AGGARWAL v. RESERVE BANK OF INDIA AND ANOTHER — Punjab & Haryana High Court (2026-05-06)
• ANITA RANI v. STATE OF HARYANA — Punjab & Haryana High Court (2026-05-06)