SUVIR SEHGAL

13,597 recorded High Court judgment(s) · 2002–2026

Courts

Disposal nature

Recent judgments

• NARINDER SINGH AULAKH AND OTHERS v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2026-04-28)
• BHUPINDER SINGH v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2026-04-28)
• DEVENDER KUMAR v. THE DAKSHIN HARYANA BIJLI VITRAN NIGAM LIMITED — Punjab & Haryana High Court (2026-04-10)
• HEARTSONG CONDOMINIUM ASSOCIATION v. STATE OF HARYANA — Punjab & Haryana High Court (2026-04-10)
• LAKHBIR SINGH v. LIFE INSURANCE CORPORATION OF INDIA AND OTHERS — Punjab & Haryana High Court (2026-03-16)
• GURDEEP SINGH v. CSL FINANCE LIMITTED AND OTHERS — Punjab & Haryana High Court (2026-03-11)
• DEVENDER v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2026-03-09)
• AMARJEET v. AXIS BANK AND ANOTHER — Punjab & Haryana High Court (2026-03-09)
• JATINDER KAUR v. UNION OF INDIA AND ANOTHER — Punjab & Haryana High Court (2026-03-09)
• JASBIR SINGH AND ANOTHER v. HDFC BANK AND ANOTHER — Punjab & Haryana High Court (2026-03-09)