SUVIR SEHGAL

36 recorded High Court judgment(s) · 2021–2021

Courts

Disposal nature

Recent judgments

• SURINDER KUMAR v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2021-04-30)
• RAKESH JAIN v. ICICI BANK LIMITED AND ANR — Punjab & Haryana High Court (2021-04-30)
• RAMESH v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2021-04-30)
• BHAGAT SINGH v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2021-04-30)
• JAGAT SINGH v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2021-04-30)
• M/S JINDAL INDUSTRIAL CORPORATION v. UNION OF INDIA AND OTHERS — Punjab & Haryana High Court (2021-04-28)
• JASWINDER SINGH v. STATE OF HARYANA — Punjab & Haryana High Court (2021-04-28)
• RANJAN LAKHANPAL v. UNION OF INDIA AND OTHERS — Punjab & Haryana High Court (2021-04-28)
• SATISH KUMAR GUPTA v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2021-04-26)
• AMANDEEP SINGH PAHWA v. UNION OF INDIA AND OTHERS — Punjab & Haryana High Court (2021-04-26)