SUSMITA PHUKAN KHAUND

5,319 recorded High Court judgment(s) · 2022–2026

Courts

Gauhati High Court

5319

Disposed Of	4787
Allowed	271
Rejected	77
Dismissed	60
Closed	55
Dismissed On withdrawal no order for such liberty	42
Dismissed on withdrawal with liberty to approach again	17
Dismissed As infractuous	7

SANIDUL ISLAM v. THE STATE OF ASSAM — Gauhati High Court (2026-06-04)
ALOM HUSSAIN ALIAS ALOM HUSSAIN TAPADAR v. THE STATE OF ASSAM — Gauhati High Court (2026-06-04)
RANANJAY MANDAL v. THE STATE OF ASSAM — Gauhati High Court (2026-06-04)
JEHIRUL ISLAM @ JEHERUL ALI v. THE STATE OF ASSAM AND ANR — Gauhati High Court (2026-06-04)
PRASENJIT BARMAN v. THE STATE OF ASSAM AND ANR — Gauhati High Court (2026-06-04)
MARSIL HEMBROM v. THE STATE OF ASSAM AND ANR — Gauhati High Court (2026-06-04)
NUR HUSSAIN AND ANR v. THE STATE OF ASSAM AND ANR — Gauhati High Court (2026-06-03)
AKBAR HUSSAIN LASKAR ALIAS ALOM v. THE STATE OF ASSAM — Gauhati High Court (2026-06-03)
SRI ASHAD ALI v. THE STATE OF ASSAM — Gauhati High Court (2026-06-03)
ANKIT KUMAR v. STATE OF ASSAM AND ANR — Gauhati High Court (2026-06-03)