SUSMITA PHUKAN KHAUND

192 recorded High Court judgment(s) · 2023–2024

Courts

Gauhati High Court

192

Disposed Of	77
Dismissed	60
Allowed	29
Closed	16
Rejected	4
Dismissed on withdrawal with liberty to approach again	3
Dismissed As infractuous	2
Dismissed For Non-prosecution	1

THE GENERAL MANAGER( LA AND COORD) v. ILABATI DEB AND ORS — Gauhati High Court (2024-08-04)
THE FOOD CORPORATION OF INDIA AND 2 ORS. v. M/S G. B. CHOWDHURY HOLDINGS PVT. LTD — Gauhati High Court (2024-04-24)
ISMOTH TUFA LASKAR v. THE STATE OF ASSAM AND 5 ORS. — Gauhati High Court (2024-04-24)
DALMIA CEMENT (BHARAT) LTD. v. THE UNION OF INDIA AND 3 ORS. — Gauhati High Court (2023-10-19)
THE GUWAHATI CO OPERATIVE URBAN BANK LTD. AND 2 ORS v. ANIL KUMAR KALITA AND 6 ORS. — Gauhati High Court (2023-10-19)
RANJAN SINGHA v. THE STATE OF ASSAM AND 5 ORS. — Gauhati High Court (2023-10-19)
SANJAY BHUMIJ v. THE STATE OF ASSAM — Gauhati High Court (2023-10-18)
PURSHOTTAM GAGGAR v. DYNA ROOF PRIVATE LTD. AND 5 ORS. — Gauhati High Court (2023-10-18)
SRI KHARGESWAR NARZARY AND 14 ORS v. THE STATE OF ASSAM AND 2 ORS — Gauhati High Court (2023-10-16)
SMT. F. LALREMSANGI v. THE STATE OF MIZORAM AND 4 ORS. — Gauhati High Court (2023-10-16)