LexSUSMITA PHUKAN KHAUND
120 recorded High Court judgment(s) · 2022–2023
Open in Lexace · Search this judge's casesCourts
| Gauhati High Court | 120 |
Disposal nature
| Disposed Of | 82 |
| Allowed | 21 |
| Dismissed On withdrawal no order for such liberty | 7 |
| Closed | 4 |
| Rejected | 2 |
| Dismissed | 2 |
| Dismissed As infractuous | 1 |
| Dismissed on withdrawal with liberty to approach again | 1 |
Recent judgments
- Nyato Dabu Mengnia v. Gyodik Pute Tigli and 2 Ors. — Gauhati High Court (2023-11-29)
- Tamar @ Chikmar Malling v. THE STATE OF AP and Anr. — Gauhati High Court (2023-11-29)
- SRI BALO TADIK AND ANR. v. SMT. JORAM PUNI — Gauhati High Court (2023-11-24)
- Tailai Wangsu v. THE STATE OF AP and Anr. — Gauhati High Court (2023-11-20)
- Pranjal Sonowal v. THE STATE OF AP — Gauhati High Court (2023-10-13)
- Pranjal Sonowal v. THE STATE OF AP — Gauhati High Court (2023-10-13)
- Rei Tagam v. THE STATE OF AP — Gauhati High Court (2023-10-13)
- Rei Tagam v. THE STATE OF AP — Gauhati High Court (2023-10-13)
- Tabum Tapir v. The State of AP and 22 Others — Gauhati High Court (2023-10-13)
- Nazmul Ahmed v. The State of AP and Anr. — Gauhati High Court (2023-10-13)