SUSMITA PHUKAN KHAUND

57 recorded High Court judgment(s) · 2024–2026

Courts

Gauhati High Court

Disposed Of	50
Dismissed on withdrawal with liberty to approach again	2
Allowed	2
Dismissed On withdrawal no order for such liberty	1
Closed	1
Dismissed	1

MR. AKAHO ACHUMI AND ANR v. THE STATE OF NAGALAND — Gauhati High Court (2026-04-06)
MR. AVIKA CHOPHY v. THE STATE OF NAGALAND — Gauhati High Court (2026-04-06)
THE STATE OF NAGALAND AND 4 ORS v. SHRI KURAKMONG AND 29 ORS — Gauhati High Court (2026-04-01)
THE STATE OF NAGALAND AND 3 ORS v. SHRI HANAN KATH @ HANON KATH AND ANR — Gauhati High Court (2026-04-01)
THE STATE OF NAGALAND AND 2 ORS v. SHRI GHONITO — Gauhati High Court (2026-04-01)
SMTI. JENNY NDANG v. THE SPEAKER, NAGALAND LEGISLATIVE ASSEMBLY SECRETARIAT AND 3 ORS — Gauhati High Court (2026-03-29)
SMTI. K LOLIA MAO @ L. LOLIA MAO @ LOLIA v. THE STATE OF NAGALAND 7 ORS — Gauhati High Court (2025-11-03)
SMTI. VEKHOLU NYEKHA AND 2 ORS v. THE STATE OF NAGALAND AND 4 ORS — Gauhati High Court (2025-11-02)
SMTI. LHINGBOI HANGSING AND 21 ORS v. THE STATE OF NAGALAND AND 4 ORS — Gauhati High Court (2025-11-02)
SMTI. WANENYA MAGH AND 2 ORS v. THE STATE OF NAGALAND AND 4 ORS — Gauhati High Court (2025-11-02)