SUSHIL M. GHODESWAR

688 recorded High Court judgment(s) · 2025–2025

Courts

Bombay High Court

688

DISPOSED OFF	414
Withdrawn	80
DISMISSED	70
APPLICATION ALLOWED	52
Transfer to other court	36
Admitted/Allowed/Granted/Rule Absolute	21
ABATED	10
RULE ABSOLUTE	2

BHAGWAT DNYANOBA MULGIR v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2025-12-24)
RAVINDRA BHIMA SHINDE AND OTHERS v. THE STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2025-12-24)
KHUSHAL BAJIRAO MAHAJAN v. VASANTRAO JIVANRAO MORE — Bombay High Court (2025-12-24)
PAWAN VIJAY KADAM AND OTHERS v. THE STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2025-12-24)
JAMBU VAKIL AADE AND ANOTHER v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2025-12-24)
MUNAWAR AHMED NAEEM AHMED v. DR. ABDUL GAFFAR QUADARI S/O. ABDUL RAZZAKH AND OTHERS — Bombay High Court (2025-12-24)
THE STATE OF MAHARASHTRA v. KEVALCHAND S/O. LAXMICHAND ACCHA AND OTHERS — Bombay High Court (2025-12-24)
MUNAWAR AHMED NAEEM AHMED v. DR. ABDUL GAFFAR QUADARI S/O. ABDUL RAZZAKH AND OTHERS — Bombay High Court (2025-12-24)
DADASAHEB DAGDURAO MORE v. STATE OF MAH — Bombay High Court (2025-12-24)
SHANTILAL HIRALAL ACCHA v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2025-12-24)