SUSHIL KUKREJA
3,536 recorded High Court judgment(s) · 2016–2026
Open in Lexace · Search this judge's casesCourts
| Himachal Pradesh High Court | 3536 |
Disposal nature
| Disposed Off | 3479 |
| Dismissed | 15 |
| Allowed | 11 |
| Transfer to other Court | 9 |
| Dismissed/Rule Discharged | 8 |
| Dismissed as withdrawn | 4 |
| DISPOSED OFF | 4 |
| Appeal Abated | 2 |
Recent judgments
- PIAR CHAND (DECEASED) THROUGH LRs ROSHANI DEVI AND ORS v. LAND ACQUISITION COLLECTOR — Himachal Pradesh High Court (2026-06-05)
- M/S PRISTINE HOTEL AND RESORT v. SURESH BAJAJ @SK BAJAJ — Himachal Pradesh High Court (2026-06-05)
- GENERAL MANAGER NORTHERN RAILWAYS v. MITHU RAM AND ORS — Himachal Pradesh High Court (2026-06-05)
- THE RENUKA JEE DAM PROJECT v. PREM PAL SINGH (DECEASED THROUGH LRs) — Himachal Pradesh High Court (2026-06-05)
- NEELAM BALA v. RAKESH KANWAR AND ANOTHER — Himachal Pradesh High Court (2026-06-05)
- HPSEB LTD v. JOGINDER AND ANR — Himachal Pradesh High Court (2026-06-04)
- STATE OF HP AND ANR v. Amit Chauban — Himachal Pradesh High Court (2026-06-04)
- YOG RAJ v. STATE OF HP AND OTHERS — Himachal Pradesh High Court (2026-06-04)
- GOSWAMI PARIVAHAN v. NEELAM — Himachal Pradesh High Court (2026-06-04)
- HDFC ERGO GENERAL INSURANCE COMPANY LTD v. KUMARI ANAMIKA AND OTHERS — Himachal Pradesh High Court (2026-06-04)
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