LexSURYA PRAKASH KESARWANI,. Y. K. SRIVASTAVA
632 recorded High Court judgment(s) · 2020–2022
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 632 |
Disposal nature
| Dismissed on merits | 441 |
| Disposed off/Decided on merits | 142 |
| Allowed/Partly Allowed on merits | 41 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 8 |
Recent judgments
- M/S TATA STEEL LIMITED v. State of U.P. AND 2 OTHERS — Allahabad High Court (2022-07-04)
- M/S TATA STEEL LIMITED v. UNION OF INDIA AND 5 OTHERS — Allahabad High Court (2022-07-04)
- M/S TATA STEEL LIMITED v. State of U.P. AND 2 OTHERS — Allahabad High Court (2022-07-04)
- M/S TATA STEEL LIMITED v. STATE OF U P AND 2 OTHERS — Allahabad High Court (2022-07-04)
- M/S TATA STEEL LIMITED v. State of U.P. AND 4 OTHERS — Allahabad High Court (2022-07-04)
- M/S TATA STEEL LIMITED v. State of U.P. AND 2 OTHERS — Allahabad High Court (2022-07-04)
- M/S TATA STEEL LIMITED v. STATE OF U P AND 2 OTHERS — Allahabad High Court (2022-07-04)
- KOTHARI PRODUCTS LIMITED v. UNION OF INDIA AND 2 OTHERS — Allahabad High Court (2021-12-09)
- KPL EXPORT LIMITED v. UNION OF INDIA AND 2 OTHERS — Allahabad High Court (2021-12-09)
- AMBRISH GAUTAM v. State of U.P. AND 3 OTHERS — Allahabad High Court (2021-12-09)