SURYA PRAKASH KESARWANI,VIPIN CHANDRA DIXIT

39 recorded High Court judgment(s) · 2021–2022

Courts

Disposal nature

Recent judgments

• SAHAJ CERCHEM PRIVATE LTD v. INOME TAX OFFICER AND ANOTHER — Allahabad High Court (2022-01-21)
• MAHIPAL SINGH AND 3 OTHERS v. KULDEEP AND 7 OTHERS — Allahabad High Court (2022-01-21)
• SMT. KIRAN DEVI v. State of U.P. AND 3 OTHERS — Allahabad High Court (2022-01-21)
• State of U.P. AND 3 OTHERS v. KSHATTRAPAL SINGH — Allahabad High Court (2022-01-21)
• M/S MANOJ AUTO SALES v. BARODA U.P. BANK AND ANOTHER — Allahabad High Court (2022-01-21)
• RAMRAJI DEVI v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2022-01-21)
• NIRMAL GUPTA v. CHOLA MANDALAM INVESTMENT FINAN CO. LTD. AND 2 OTHERS — Allahabad High Court (2022-01-21)
• ADITYA KUMAR YADAV v. State of U.P. AND 2 OTHERS — Allahabad High Court (2022-01-20)
• ASHISH CHAUBEY v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2022-01-20)
• M/S S.I. OVERSEAS JEWELLERS AND ANOTHER v. UNION OF INDIA AND 2 OTHERS — Allahabad High Court (2022-01-20)