SURYA PRAKASH KESARWANI,SURENDRA SINGH - I

82 recorded High Court judgment(s) · 2022–2023

Courts

Allahabad High Court

Dismissed on merits	53
Disposed off/Decided on merits	26
Allowed/Partly Allowed on merits	2
Dismiss other than merit(DD/Non Prosec./Abated)	1

M/S Z SQUARE SHOPPING MALL PVT. LTD. v. State of U.P. AND 7 OTHERS — Allahabad High Court (2023-01-20)
RAHUL CHAUDHARY v. CHAIRMAN, STATE BANK OF INDIA AND 2 OTHERS — Allahabad High Court (2022-08-18)
Surendra Pratap Singh (Borrower) and another v. M/S Mahindra and Mahindra Financial Services Lted. and 2 others — Allahabad High Court (2022-08-18)
M/S SURAJ FOUNDRY v. State of U.P. AND 2 OTHERS — Allahabad High Court (2022-08-18)
RAJESH SINGH SOLANKI v. State of U.P. AND 3 OTHERS — Allahabad High Court (2022-08-18)
SIRTAJ v. STATE OF U P AND 3 OTHERS — Allahabad High Court (2022-08-18)
ISTHAR ALI CHAUHAN v. State of U.P. AND 3 OTHERS — Allahabad High Court (2022-08-18)
GIRRAJ PRASAD AGRAWAL v. UNION OF INDIA AND 2 OTHERS — Allahabad High Court (2022-08-18)
SAHDEV TYAGI v. UNION OF INDIA AND 3 OTHERS — Allahabad High Court (2022-08-18)
ANURAG JAISWAL v. STATE OF U.P. AND 4 OTHERS — Allahabad High Court (2022-08-18)