LexSURYA PRAKASH KESARWANI,SHAMIM AHMED
536 recorded High Court judgment(s) · 2021–2022
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 536 |
Disposal nature
| Dismissed on merits | 442 |
| Disposed off/Decided on merits | 80 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 12 |
| Allowed/Partly Allowed on merits | 2 |
Recent judgments
- SHIVAM KESHARI AND ANOTHER v. State of U.P. AND 5 OTHERS — Allahabad High Court (2022-03-03)
- DEVENDRA YADAV v. State of U.P. AND 3 OTHERS — Allahabad High Court (2021-08-12)
- JAN MOHAMMAD AND 2 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2021-08-12)
- DHARMRAJ YADAV v. State of U.P. AND 2 OTHERS — Allahabad High Court (2021-08-12)
- DHIRENDRA PRATAP SINGH @ DHEERU SINGH v. State of U.P. AND 2 OTHERS — Allahabad High Court (2021-08-12)
- NASIM AKHTAR v. State of U.P. AND 2 OTHERS — Allahabad High Court (2021-08-12)
- RAMU SHAKYA v. State of U.P. AND 2 OTHERS — Allahabad High Court (2021-08-12)
- ARJUN v. State of U.P. AND 2 OTHERS — Allahabad High Court (2021-08-12)
- JYOTI YADAV v. State of U.P. AND 2 OTHERS — Allahabad High Court (2021-08-12)
- SHIV KUMAR VERMA AND ANOTHER v. State of U.P. AND 3 OTHERS — Allahabad High Court (2021-06-11)