LexSURYA PRAKASH KESARWANI,SAURABH SRIVASTAVA
110 recorded High Court judgment(s) · 2022–2023
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 110 |
Disposal nature
| Dismissed on merits | 90 |
| Disposed off/Decided on merits | 17 |
| Allowed/Partly Allowed on merits | 2 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 1 |
Recent judgments
- DR. VINOD KUMAR v. STATE OF U P AND 3 OTHERS — Allahabad High Court (2023-01-20)
- KAMTA PRASHAD AND ANOTHER v. State of U.P. AND 3 OTHERS — Allahabad High Court (2022-09-09)
- PREM CHAND v. State of U.P. AND 7 OTHERS — Allahabad High Court (2022-09-09)
- NAJMA BANO v. STATE OF U P AND 6 OTHERS — Allahabad High Court (2022-09-09)
- IMRAN v. State of U.P. AND 6 OTHERS — Allahabad High Court (2022-09-09)
- VIRENDRA KUMAR v. State of U.P. AND 3 OTHERS — Allahabad High Court (2022-09-09)
- VIJAY KUMAR v. State of U.P. AND 10 OTHERS — Allahabad High Court (2022-09-09)
- SMT. MEERA DEVI AND 2 OTHERS v. State of U.P. AND 4 OTHERS — Allahabad High Court (2022-09-09)
- SMT. RAJ KUMARI TRIPATHI v. State of U.P. AND 5 OTHERS — Allahabad High Court (2022-09-09)
- SATVINDER SINGH v. State of U.P. AND 4 OTHERS — Allahabad High Court (2022-09-09)