SURYA PRAKASH KESARWANI,S.A.H. RIZVI

138 recorded High Court judgment(s) · 2021–2022

Courts

Allahabad High Court

138

Disposed off/Decided on merits	67
Dismissed on merits	65
Allowed/Partly Allowed on merits	6

RAJESH KUMAR YADAV v. State of U.P. AND 5 OTHERS — Allahabad High Court (2022-04-06)
JAYA CHAURASIYA v. State of U.P. AND 3 OTHERS — Allahabad High Court (2021-12-06)
HARUN ALI v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2021-12-06)
State of U.P. AND 3 OTHERS v. ABHISHEK BHADAURIYA — Allahabad High Court (2021-12-06)
CHAMAN LAL v. State of U.P. AND 2 OTHERS — Allahabad High Court (2021-12-06)
RAKESH KUMAR v. State of U.P. AND 4 OTHERS — Allahabad High Court (2021-12-06)
DR. CHANDRA ANOOP PRASAD SINHA v. State of U.P. AND 3 OTHERS — Allahabad High Court (2021-12-06)
AJAY KUMAR v. UNION OF INDIA AND 2 OTHERS — Allahabad High Court (2021-12-04)
SMT. RANI CHAUDHARY v. UNION OF INDIA AND 2 OTHERS — Allahabad High Court (2021-12-04)
KAMAL v. UNION OF INDIA AND 2 OTHERS — Allahabad High Court (2021-12-04)