SURYA PRAKASH KESARWANI,ROHIT RANJAN AGARWAL

29 recorded High Court judgment(s) · 2020–2020

Courts

Disposal nature

Recent judgments

• MAHESH PAL SINGH v. NATHIONAL HIGHWAY ATHAURITY AND 3 OTHERS — Allahabad High Court (2020-07-10)
• KALYAN SINGH v. NATHIONAL HIGHWAY ATHAURITY AND 3 OTHERS — Allahabad High Court (2020-07-10)
• RAKESH YADAV v. NATIONAL HIGHWAY ATHAURITY AND 3 OTHERS — Allahabad High Court (2020-07-10)
• RAM PRAKASH v. NATHIONAL HIGHWAY ATHAURITY AND 3 OTHERS — Allahabad High Court (2020-07-10)
• PUKHRAJ SINGH v. PUNJAB NATIONAL BANK — Allahabad High Court (2020-07-10)
• CHANDRASEN v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-07-10)
• RAKESH NANDAN v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-07-10)
• SHRI BRIJ PAL SINGH BETI KUNWAR JAN KALYAN SHIKSHA PRASAR SAMITI AND ANOTHER v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-07-10)
• RAMNATH v. State of U.P. AND 4 OTHERS — Allahabad High Court (2020-07-10)
• AJIT KUMAR SINGH v. NATHIONAL HIGHWAY ATHAURITY AND 3 OTHERS — Allahabad High Court (2020-07-09)