SURYA PRAKASH KESARWANI,RAVI NATH TILHARI

54 recorded High Court judgment(s) · 2021–2021

Courts

Allahabad High Court

Dismissed on merits	40
Disposed off/Decided on merits	10
Allowed/Partly Allowed on merits	3
Dismiss other than merit(DD/Non Prosec./Abated)	1

MALTI DEVI v. State of U.P. AND 2 OTHERS — Allahabad High Court (2021-08-31)
RAVI SHANKAR MISHRA v. STATE OF U P AND 5 OTHERS — Allahabad High Court (2021-03-22)
PUSHPLATA v. STATE OF U P AND 13 OTHERS — Allahabad High Court (2021-03-22)
SMT. RANNO DEVI v. State of U.P. AND 2 OTHERS — Allahabad High Court (2021-03-22)
SMT. CHINTA DEVI AND 2 OTHERS v. State of U.P. AND 8 OTHERS — Allahabad High Court (2021-03-22)
NISAR AHMAD v. UTTAR PARDESH CENTRAL SUNNI WAQF BOARD AND 3 OTHERS — Allahabad High Court (2021-03-22)
AKHILESH KUMAR v. State of U.P. AND 4 OTHERS — Allahabad High Court (2021-03-22)
MITHLESH NARAYAN TIWARI v. State of U.P. AND 3 OTHERS — Allahabad High Court (2021-03-19)
NAGENDRA SINGH v. STATE BANK OF INDIA AND 3 OTHERS — Allahabad High Court (2021-03-19)
ANEES v. UNION OF INDIA AND ANOTHER — Allahabad High Court (2021-03-19)