SURYA PRAKASH KESARWANI,RAJENDRA KUMAR -IV

214 recorded High Court judgment(s) · 2022–2023

Courts

Allahabad High Court

214

Dismissed on merits	114
Dismiss other than merit(DD/Non Prosec./Abated)	44
Disposed off/Decided on merits	36
Allowed/Partly Allowed on merits	13
DISMISSED AS WITHDRAWN	6
DISMISSED AS NOT PRESSED	1

U.P. POWER CORPORATION LIMITED AND 2 OTHERS v. SATGURU SRIVASTAVA AND ANOTHER — Allahabad High Court (2023-04-27)
M/S INDIAN OIL CORPORATION LTD. AND ANOTHER v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2023-03-28)
M/S INDIAN OIL CORPORATION LTD. AND ANOTHER v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2023-03-28)
BHARAT PETROLEUM CORPORATION LIMITED AND ANOTHER v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2023-03-28)
BHARAT PETROLEUM CORPORATION LIMITED AND ANOTHER v. STATE OF U P AND 2 OTHERS — Allahabad High Court (2023-03-28)
GENERAL INSURANCE INDIAN OIL CORPORATION LTD. and ANR. v. STATE OF U.P. and 3 OTHERS — Allahabad High Court (2023-03-28)
M/S INDIAN OIL CORPORATION LTD. AND ANOTHER v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2023-03-28)
M/S INDIAN OIL CORPORATION LTD. AND ANOTHER v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2023-03-28)
M/S INDIAN OIL CORPORATION LTD. AND ANOTHER v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2023-03-28)
PRATIKSHIT YADAV AND ANOTHER v. State of U.P. AND 4 OTHERS — Allahabad High Court (2023-01-25)