LexSURYA PRAKASH KESARWANI, RAI CHATTOPADHYAY
54 recorded High Court judgment(s) · 2023–2024
Open in Lexace · Search this judge's casesCourts
| Calcutta High Court | 54 |
Disposal nature
| ALLOWED | 22 |
| DISMISSED | 15 |
| REJECTED | 8 |
| DISPOSED | 4 |
| DISMISSED AS INFRUCTUOUS | 2 |
| DISMISSED FOR DEFAULT | 1 |
| PARTLY ALLOWED | 1 |
| DISMISSED AS NON PROSECUTION | 1 |
Recent judgments
- THE SUPERINTENDENT OF POLICE COOCHBEHAR AND ORS v. MALATI BARMAN AND ORS — Calcutta High Court (2024-03-06)
- COMMISSIONER OF INCOME TAX, CENTRAL-I, KOLKATA v. M/S. VINTEX TRADE PRIVATE LTD. — Calcutta High Court (2024-01-22)
- COMMISSIONER OF INCOME TAX, CENTRAL - I, KOLKATA v. M/S LYTON CONSULTANCY (P) LTD. — Calcutta High Court (2024-01-22)
- IN THE MATTER OF: COMMISSIONER OF INCOME TAX, CENTRAL-I v. M/S NILHAT PROMOTERS AND FISCAL PRIVATE LIMITED — Calcutta High Court (2024-01-22)
- COMMISSIONER OF INCOME TAX, KOLKATA-I, KOLKATA v. M/S. EXIDE INDUSRIES LTD. — Calcutta High Court (2024-01-22)
- COMMISSIONER OF INCOME TAX, CENTRAL-I v. M/S. BINANI CEMENT LTD. — Calcutta High Court (2024-01-22)
- COMMISSIONER OF INCOME TAX, KOLKATA-III v. M/S. FAIRLUCK COMMERCIAL CO. LTD. — Calcutta High Court (2024-01-22)
- COMMISSIONER OF INCOME TAX, KOLKATA - XII v. M/S. MIDHI PRINT — Calcutta High Court (2024-01-22)
- SUNDEEP BHUTORIA v. UNION OF INDIA & ORS. — Calcutta High Court (2024-01-22)
- DHURBA KUMAR PRADHAN v. DEPUTY COMMISSIONER OF REVENUE, BUREAU OF INVESTIGATION, NORTH BENGAL HEADQUARTERS AND ORS — Calcutta High Court (2024-01-11)