LexSURYA PRAKASH KESARWANI,PIYUSH AGRAWAL
722 recorded High Court judgment(s) · 2021–2023
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 722 |
Disposal nature
| Disposed off/Decided on merits | 433 |
| Dismissed on merits | 273 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 9 |
| Allowed/Partly Allowed on merits | 7 |
Recent judgments
- YATINDRA KUMAR SHARMA v. UNION OF INDIA AND 4 OTHERS — Allahabad High Court (2023-08-25)
- PANKAJ SINGH v. State of U.P. AND 3 OTHERS — Allahabad High Court (2022-02-02)
- ANWAR SHAHZAD v. STATE OF U.P. AND OTHERS — Allahabad High Court (2022-02-02)
- OM PRAKASH GAUR v. State of U.P. AND 4 OTHERS — Allahabad High Court (2021-12-23)
- Resham Singh v. State of Uttar Pradesh AND 2 OTHERS — Allahabad High Court (2021-10-01)
- MUBARAK ALI AND 8 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2021-09-23)
- HIMASHU SHARMA v. State of U.P. AND 2 OTHERS — Allahabad High Court (2021-09-23)
- RAJIT RAM YADAV AND 5 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2021-09-23)
- SHOBHIT TRIPATHI AND 2 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2021-09-23)
- SMT.SITA DEVI AND ANOTHER v. State of U.P. AND 2 OTHERS — Allahabad High Court (2021-09-23)