SURYA PRAKASH KESARWANI,PANKAJ BHATIA

65 recorded High Court judgment(s) · 2019–2019

Courts

Disposal nature

Recent judgments

• JYOTI SHUKLA AND ANOTHER v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-06-21)
• OM PRAKASH v. State of U.P. AND 4 OTHERS — Allahabad High Court (2019-06-21)
• GYAN KUMAR PRAJAPATI v. State of U.P. AND 4 OTHERS — Allahabad High Court (2019-06-21)
• PURUSHOTTAM @ PAROSTAM @ JANGALI AND 2 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2019-06-21)
• SMT. DHANMANI DEVI AND ANOTHER v. State of U.P. AND 5 OTHERS — Allahabad High Court (2019-06-21)
• SHYAM NARAIN DUBEY AND ANOTHER v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-06-20)
• ADARSH SINGH LAKHANDA v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-06-20)
• ASHISH KUMAR JAISWAL v. UNION OF INDIA AND 2 OTHERS — Allahabad High Court (2019-06-20)
• RAM SHARAN v. State of U.P. AND 3 OTHERS — Allahabad High Court (2019-06-20)
• SMT. SANDHYA AND 4 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-06-20)