SURYA PRAKASH KESARWANI,NAND PRABHA SHUKLA

57 recorded High Court judgment(s) · 2023–2023

Courts

Allahabad High Court

Dismissed on merits	35
Dismiss other than merit(DD/Non Prosec./Abated)	10
Allowed/Partly Allowed on merits	8
Disposed off/Decided on merits	3
DISMISSED AS WITHDRAWN	1

State of UP v. Ram Prakash Tiwari and others — Allahabad High Court (2023-10-18)
State of UP v. Matadeen s/o Paarikshat Lodhi — Allahabad High Court (2023-10-18)
State of UP v. Shaikh Mujarul Islam s/o Mokkul Husain — Allahabad High Court (2023-10-18)
OM PRAKASH v. STATE OF U.P. AND 5 OTHERS — Allahabad High Court (2023-10-13)
state of up v. Jitendra Agnihotri and others — Allahabad High Court (2023-10-13)
KALI PRASAD MISRA AND ANOTHER v. STATE OF U.P. — Allahabad High Court (2023-10-13)
MADAN SINGH v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2023-10-11)
CHANDRAPAL SINGH v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2023-10-11)
KALIM ASGAR v. STATE OF U.P. — Allahabad High Court (2023-10-11)
State of UP v. Salman Kha and another — Allahabad High Court (2023-10-10)