SURYA PRAKASH KESARWANI,MOHD. AZHAR HUSAIN IDRISI

68 recorded High Court judgment(s) · 2022–2023

Courts

Allahabad High Court

Dismissed on merits	31
Dismiss other than merit(DD/Non Prosec./Abated)	22
Disposed off/Decided on merits	9
Allowed/Partly Allowed on merits	4
DISMISSED AS WITHDRAWN	2

LALIT KUMAR v. State of U.P. AND 3 OTHERS — Allahabad High Court (2023-01-13)
Union Of India AND 4 OTHERS v. AJIT KUMAR VERMA AND 3 OTHERS — Allahabad High Court (2022-12-23)
PRINCIPAL DIRECTOR OF AUDIT, NORTH CENTRAL RAILWAY AND ANOTHER v. SURENDRA PRATAP SINGH AND ANOTHER — Allahabad High Court (2022-12-23)
VIRENDRA KUMAR VERMA v. SMT. SHASHI PRABHA VERMA AND ANOTHER — Allahabad High Court (2022-12-23)
SMT. BINA v. SUNIL KUMAR — Allahabad High Court (2022-12-23)
SUBHASH KUMAR v. Union Of India AND 3 OTHERS — Allahabad High Court (2022-12-23)
SMT. SANDHRI SINGH v. SHRI DINESH PRATAP SINGH — Allahabad High Court (2022-12-23)
UNION OF INDIA AND 5 OTHERS v. RAJESH KUMAR AND 3 OTHERS — Allahabad High Court (2022-12-23)
SMT. RENU YADAV v. DILEEP KUMAR YADAV — Allahabad High Court (2022-12-23)
Union Of India AND 3 OTHERS v. TEJRAM AGED AND ANOTHER — Allahabad High Court (2022-12-23)