LexSURYA PRAKASH KESARWANI,MOHD. ASLAM
21 recorded High Court judgment(s) · 2021–2021
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 21 |
Disposal nature
| Disposed off/Decided on merits | 18 |
| Dismissed on merits | 3 |
Recent judgments
- M/S FROST INFRASTRUCTURE AND ENERGY LTD. v. UNION OF INDIA AND 2 OTHERS — Allahabad High Court (2021-12-24)
- CHETAN SHARMA v. UNION OF INDIA AND 2 OTHERS — Allahabad High Court (2021-12-24)
- M/S FROST INTERNATIONAL LIMITED v. UNION OF INDIA AND 2 OTHERS — Allahabad High Court (2021-12-24)
- NIPUN VERMA v. UNION OF INDIA AND 2 OTHERS — Allahabad High Court (2021-12-24)
- M/S FROST INFRASTRUCTURE AND ENERGY LIMITED v. UNION OF INDIA AND 2 OTHERS — Allahabad High Court (2021-12-24)
- SARAL VERMA v. UNION OF INDIA AND 2 OTHERS — Allahabad High Court (2021-12-24)
- RITA VERMA v. UNION OOF INDIA AND 2 OTHERS — Allahabad High Court (2021-12-24)
- BOARD OF BASIC EDUCATION UP AT PRAYAGRAJ THROUGH ITS SEC. PRATAP SINGH BAHGEL AND ANOTHER v. REETA YADAV and 3 others — Allahabad High Court (2021-12-24)
- SUNIL VERMA v. UNION OF INDIA AND 2 OTHERS — Allahabad High Court (2021-12-24)
- M/S FROST INTERNATIONAL LIMITED v. UNION OF INDIA AND 2 OTHERS — Allahabad High Court (2021-12-24)