SURYA PRAKASH KESARWANI,JAYANT BANERJI

2,201 recorded High Court judgment(s) · 2020–2023

Courts

Allahabad High Court

2201

Dismissed on merits	1139
Disposed off/Decided on merits	957
Allowed/Partly Allowed on merits	85
Dismiss other than merit(DD/Non Prosec./Abated)	18
DISMISSED AS WITHDRAWN	2

VEERPAL and 2 OTHERS v. STATE OF U.P. — Allahabad High Court (2023-05-25)
KISHAN KUMAR PATHAK v. State of U.P. AND 4 OTHERS — Allahabad High Court (2023-05-19)
GENDE LAL AND 11 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2023-05-12)
BARKAT ALI v. State of U.P. AND 2 OTHERS — Allahabad High Court (2023-05-12)
COMMISSIONER, CENTRAL GOODS AND SERVICE TAX v. VARUN GUPTA — Allahabad High Court (2023-05-12)
JAGDISH KASHYAP v. UNION OF INDIA AND 2 OTHERS — Allahabad High Court (2023-02-06)
PRATAP CHADRA v. State of U.P. AND 5 OTHERS — Allahabad High Court (2023-02-06)
SHIV KUMAR TIWARI v. State of U.P. AND 5 OTHERS — Allahabad High Court (2023-02-06)
SHARDA DEVI AND ANOTHER v. STATE OF U P AND 4 OTHERS — Allahabad High Court (2023-02-06)
LALLAN RAM v. State of U.P. AND 2 OTHERS — Allahabad High Court (2023-02-06)